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C/M Sonpati Devi Mahila ... vs State Of U.P. And Others
2014 Latest Caselaw 1256 ALL

Citation : 2014 Latest Caselaw 1256 ALL
Judgement Date : 25 April, 2014

Allahabad High Court
C/M Sonpati Devi Mahila ... vs State Of U.P. And Others on 25 April, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 200 of 2013
 

 
Appellant :- C/M Sonpati Devi Mahila Mahavidyalaya And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Suresh Chandra Dwivedi
 
Counsel for Respondent :- C.S.C.,Adeel Ahmad Khan,B.D. Pandey
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Counter affidavit filed by learned Standing Counsel is taken on record.

As prayed, list this appeal after ten days to enable learned counsel for the appellant to file rejoinder affidavit.

Order Date :- 25.4.2014

M.A.A.

(A.R. Masoodi, J.)     (S.K. Singh, J.) 

 

 

 
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