State Of U.P. And 4 Ors. vs Narendra Singh
2014 Latest Caselaw 1251 ALL

Citation : 2014 Latest Caselaw 1251 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

State Of U.P. And 4 Ors. vs Narendra Singh on 25 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 414 of 2014
 

 
Appellant :- State Of U.P. And 4 Ors.
 
Respondent :- Narendra Singh
 
Counsel for Appellant :- A.K. Ray, S.C.
 
Counsel for Respondent :- N.C. Tripathi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed by learned Standing Counsel, put up this appeal on 28th April, 2014, as fresh.

Order Date :- 25.4.2014

M.A.A.

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