M/S R.R. International Lakri ... vs State Of U.P. And Others
2014 Latest Caselaw 1151 ALL

Citation : 2014 Latest Caselaw 1151 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

M/S R.R. International Lakri ... vs State Of U.P. And Others on 23 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 17382 of 2013
 

 
Petitioner :- M/S R.R. International Lakri Fazalpur
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Manish Kumar Nigam
 
Counsel for Respondent :- C.S.C.,Archana Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As jointly requested, put-up on 24.4.2014 in the additional cause list.

Order Date :- 23.4.2014

aks

(Attau Rahman Masoodi J .) ( Sheo Kumar Singh J.)

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