Rajendra Prasad Tiwari vs State Of U.P. And Others
2014 Latest Caselaw 1106 ALL

Citation : 2014 Latest Caselaw 1106 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Rajendra Prasad Tiwari vs State Of U.P. And Others on 22 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 26389 of 2004
 

 
Petitioner :- Rajendra Prasad Tiwari
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vishnu Sahai,A.K.Dwivedi,B. Dayal,Dr A K Dwivedi,R.V. Mishra,R.Y.Mishra,Surendra Kumar Mishra,V.S.Sinha
 
Counsel for Respondent :- C.S.C.,J.K.Khanna,R.J. Mishra
 

 
Hon'ble Attau Rahman Masoodi,J.

The case is adjourned on the illness slip of the learned counsel for the petitioner.

List in the next cause list.

Order Date :- 22.4.2014

aks

(Attau Rahman Masoodi J.)

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