Sheo Nath Ram vs Hindustan Petroleum ...
2014 Latest Caselaw 1036 ALL

Citation : 2014 Latest Caselaw 1036 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Sheo Nath Ram vs Hindustan Petroleum ... on 18 April, 2014

Bench: Rajiv Sharma, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2717 of 2002
 

 
Petitioner :- Sheo Nath Ram
 
Respondent :- Hindustan Petroleum Corpn.Ltd.,Thru Chairman,Newdelhi & Ors.
 
Counsel for Petitioner :- R.B.S. Rathaur
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

Petition, which pertains to the year 2002, called out.

Neither learned counsel for the petitioner is present nor has he sent any passing over/adjournment slip.

Accordingly, this writ petition is dismissed of want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 18.4.2014

MVS Chauhan/-

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