Munna Lal vs D.D.C. And Another
2014 Latest Caselaw 1001 ALL

Citation : 2014 Latest Caselaw 1001 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Munna Lal vs D.D.C. And Another on 17 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - B No. - 19625 of 2014
 

 
Petitioner :- Munna Lal
 
Respondent :- D.D.C. And Another
 
Counsel for Petitioner :- M.N. Singh,Mahesh Narain Singh
 
Counsel for Respondent :- C.S.C.,K.K. Mani
 

 
Hon'ble Ran Vijai Singh,J.

As prayed list after two weeks. In the mean time learned counsel for the petitioner may file a supplementary affidavit.

Order Date :- 17.4.2014

samz

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