Chain Bahadur vs State Of U.P. And Others
2013 Latest Caselaw 6136 ALL

Citation : 2013 Latest Caselaw 6136 ALL
Judgement Date : 27 September, 2013

Allahabad High Court

Chain Bahadur vs State Of U.P. And Others on 27 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 58777 of 2010
 

 
Petitioner :- Chain Bahadur
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J. N. Singh,Shiv Sagar
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel prays for and is granted three weeks further time to file counter affidavit.

Order Date :- 27.9.2013

Priyanka

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