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Lalit Kumar Agarwal And Others vs The Union Of India Through Station ...
2013 Latest Caselaw 6035 ALL

Citation : 2013 Latest Caselaw 6035 ALL
Judgement Date : 24 September, 2013

Allahabad High Court
Lalit Kumar Agarwal And Others vs The Union Of India Through Station ... on 24 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 20 of 2010
 

 
Appellant :- Lalit Kumar Agarwal And Others
 
Respondent :- The Union Of India Through Station Commander
 
Counsel for Appellant :- J.H. Khan
 
Counsel for Respondent :- Asgi,Ajay Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       As prayed, list this case on 3rd October, 2013.

      The case will be listed amongst the cases listed at the top of the cause list of the said date.

Order Date :- 24.9.2013

Priyanka

 

 

 
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