Brijendra @ Shivpal vs State Of U.P.
2013 Latest Caselaw 5988 ALL

Citation : 2013 Latest Caselaw 5988 ALL
Judgement Date : 20 September, 2013

Allahabad High Court

Brijendra @ Shivpal vs State Of U.P. on 20 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24966 of 2013
 

 
Applicant :- Brijendra @ Shivpal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Memo of appearance has been filed by Shri Ramanuj Yadav, Advocate on behalf of informant, which is taken on record.

Learned counsel for the informant prays for and is granted three weeks' time to file counter affidavit.

Learned AGA shall also file counter affidavit, annexing the copy of the dying declarations of the deceased, within the aforesaid period.

Let the case be listed in the week commencing 21st October, 2013 before appropriate Court, showing the name of counsel for the informant.

Order Date :- 20.9.2013

Mustaqeem.

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