Dr.Rana Devendra Pratap Singh vs State Of U.P. And Others
2013 Latest Caselaw 5857 ALL

Citation : 2013 Latest Caselaw 5857 ALL
Judgement Date : 16 September, 2013

Allahabad High Court

Dr.Rana Devendra Pratap Singh vs State Of U.P. And Others on 16 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21349 of 2011
 

 
Petitioner :- Dr.Rana Devendra Pratap Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.,Siddharth Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

The case is passed over on the illness-slip of Sri Siddharth Singh, learned counsel for the respondent.

List in the next cause list.

Order Date :- 16.9.2013

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