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Raj Kumar Kushwaha vs State Of U.P.
2013 Latest Caselaw 5856 ALL

Citation : 2013 Latest Caselaw 5856 ALL
Judgement Date : 16 September, 2013

Allahabad High Court
Raj Kumar Kushwaha vs State Of U.P. on 16 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26787 of 2013
 

 
Applicant :- Raj Kumar Kushwaha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Archana Singh Yva
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Connect with Criminal Misc. Bail Application No.26055 of 2013, Surendra Kumar Vs. State Of U.P.

Put up this case on 18th September, 2013 as unlisted.

Order Date :- 16.9.2013

Mustaqeem.

 

 

 
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