Maya Ram vs State Of U.P. Through Secy. Home ...
2013 Latest Caselaw 5758 ALL

Citation : 2013 Latest Caselaw 5758 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Maya Ram vs State Of U.P. Through Secy. Home ... on 12 September, 2013

Bench: Imtiyaz Murtaza, Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4990 of 2012
 

 
Petitioner :- Maya Ram
 
Respondent :- State Of U.P. Through Secy. Home Lko. And Others
 
Counsel for Petitioner :- R.N.Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashok Srivastava,J.

Learned A.G.A. prays for and is allowed ten days time to file DNA Report.

List after ten days.

Order Date :- 12.9.2013

R.U.

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