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Rameshwar vs State Of U.P. And 3 Others
2013 Latest Caselaw 5757 ALL

Citation : 2013 Latest Caselaw 5757 ALL
Judgement Date : 12 September, 2013

Allahabad High Court
Rameshwar vs State Of U.P. And 3 Others on 12 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 44001 of 2013
 

 
Petitioner :- Rameshwar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Madan Mohan,P.S. Verma
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 3, the case is directed to be put up as fresh on 17th September, 2013 so as to enable him to do the needful as mentioned in the Order dated 29th August, 2013.

Order Date :- 12.9.2013

Priyanka

 

 

 
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