Preetam Kumar vs Smt. Pushpa
2013 Latest Caselaw 5751 ALL

Citation : 2013 Latest Caselaw 5751 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Preetam Kumar vs Smt. Pushpa on 12 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 475 of 2013
 

 
Appellant :- Preetam Kumar
 
Respondent :- Smt. Pushpa
 
Counsel for Appellant :- Anita Singh,Mustaqeem Ahmad
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Issue notice pending admission.

Notice will be issued to the respondent by Registered Speed Post A.D. fixing the next fixed in the matter.

Requisite steps will be taken by the learned counsel for the appellant within two weeks.

List this case for admission on 23rd October, 2013.

Both the parties will be personally present before the Court on the next date fixed in the matter.

Order Date :- 12.9.2013

Priyanka

Download the LatestLaws.com Mobile App