Ubaid @ Guddu vs State Of U.P.
2013 Latest Caselaw 5750 ALL

Citation : 2013 Latest Caselaw 5750 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Ubaid @ Guddu vs State Of U.P. on 12 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22677 of 2013
 

 
Applicant :- Ubaid @ Guddu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned counsel for the applicant to file supplementary affidavit annexing the first initial injury report of the deceased .

List this matter in the next cause list.

Order Date :- 12.9.2013

Monika

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