Jyoti Singh vs State Of U.P. And Anr.
2013 Latest Caselaw 5724 ALL

Citation : 2013 Latest Caselaw 5724 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Jyoti Singh vs State Of U.P. And Anr. on 11 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 48780 of 2013
 

 
Petitioner :- Jyoti Singh
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- R.K. Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put up as fresh on 1st October, 2013 so as to enable him to obtain instructions in the matter, and also produce the Government Order dated 17th August, 2004, copy whereof has been filed as Annexure-4 to the Writ Petition.

Order Date :- 11.9.2013

Priyanka

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