Ram Achal Sharma @ Achal vs State Of U.P.
2013 Latest Caselaw 5693 ALL

Citation : 2013 Latest Caselaw 5693 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Ram Achal Sharma @ Achal vs State Of U.P. on 11 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24824 of 2013
 

 
Applicant :- Ram Achal Sharma @ Achal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Prak. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit has been filed today on behalf of applicant, let the same be taken on record.

On the request of the learned counsel for the applicant, put up this case on 30th September, 2013 as unlisted before the appropriate Bench.

Order Date :- 11.9.2013

Mustaqeem.

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