Yashwant Yadav vs Union Of India & Others
2013 Latest Caselaw 5647 ALL

Citation : 2013 Latest Caselaw 5647 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Yashwant Yadav vs Union Of India & Others on 10 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 50504 of 2008
 

 
Petitioner :- Yashwant Yadav
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- C.J. Yadav,Irshad Ali,R.R. Pandey,U.P. Singh
 
Counsel for Respondent :- A.S.G.I.,A.K.Rai,S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard Sri C.J. Yadav, learned counsel for the petitioner, and Sri Sanjay Kumar Yadav, who represents all the respondents.

Judgment reserved.

Order Date :- 10.9.2013

Priyanka

Download the LatestLaws.com Mobile App