Dr. H.C Vaish vs The State Of U.P & Others
2013 Latest Caselaw 5606 ALL

Citation : 2013 Latest Caselaw 5606 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Dr. H.C Vaish vs The State Of U.P & Others on 9 September, 2013

Bench: Satyendra Singh Chauhan, Sudhir Kumar Saxena




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SERVICE BENCH No. - 1286 of 1994
 

 
Petitioner :- Dr. H.C Vaish
 
Respondent :- The State Of U.P & Others
 
Counsel for Petitioner :- P.K.Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Sudhir Kumar Saxena,J.

Case called out in the revised list. No one is present on behalf of the petitioner to press this petition nor there is any request to adjourn or pass over the case. It is accordingly dismissed for non-prosecution. Interim order, if any, is vacated.

Order Date :- 9.9.2013

Rao/-

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