Rajesh Kumar Gupta And Others vs Union Of India Thru Secy. And ...
2013 Latest Caselaw 5554 ALL

Citation : 2013 Latest Caselaw 5554 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Rajesh Kumar Gupta And Others vs Union Of India Thru Secy. And ... on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 32429 of 2012
 

 
Petitioner :- Rajesh Kumar Gupta And Others
 
Respondent :- Union Of India Thru Secy. And Others
 
Counsel for Petitioner :- Anil Kumar Bajpai
 
Counsel for Respondent :- A.S.G.I.,Ashish Agarwal,Neeraj Tiwari,Rahul Agarwal,S.C.,Yashwant Varma
 

 
Hon'ble Anjani Kumar Mishra,J.

It is stated by Sri Anil Kumar Bajpai that a counter affidavit has been served upon him recently. He may file a rejoinder affidavit by the next date.

List in the next cause list.

Order Date :- 6.9.2013

Priyanka

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