Deevan Singh And Others vs State Of U.P. And Others
2013 Latest Caselaw 5552 ALL

Citation : 2013 Latest Caselaw 5552 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Deevan Singh And Others vs State Of U.P. And Others on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54301 of 2012
 

 
Petitioner :- Deevan Singh And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Siddharth Khare,Shri Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

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