Ajay Kumar vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 5515 ALL

Citation : 2013 Latest Caselaw 5515 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Ajay Kumar vs State Of U.P. Thru Secy. And 4 ... on 5 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 39006 of 2013
 

 
Petitioner :- Ajay Kumar
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Vinod Kumar Sharma
 
Counsel for Respondent :- C.S.C.,A.P. Singh,R.C. Upadhyay
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 17th September, 2013.

Order Date :- 5.9.2013

Priyanka

Download the LatestLaws.com Mobile App