Vinod Kumar vs State Of U.P. & 2 Others
2013 Latest Caselaw 5502 ALL

Citation : 2013 Latest Caselaw 5502 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Vinod Kumar vs State Of U.P. & 2 Others on 5 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 37901 of 2013
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- V.K. Singh Srinet
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 17th September, 2013.

Order Date :- 5.9.2013

Priyanka

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