Pradeep Kumar vs State Of U.P. & Another
2013 Latest Caselaw 5470 ALL

Citation : 2013 Latest Caselaw 5470 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Pradeep Kumar vs State Of U.P. & Another on 5 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16086 of 2009
 

 
Applicant :- Pradeep Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vikram Singh Yadav,Amit Shukla,C.B. Yadav,Nisheeth Yadav
 
Counsel for Opposite Party :- Govt. Advocate,G.S. Hajela,K.C. Sinha
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant.

Learned A.G.A. is present.

List again.

Order Date :- 5.9.2013

Monika

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