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Uma Shankar Prasad vs Presiding Officer/ Addl. Labour ...
2013 Latest Caselaw 5359 ALL

Citation : 2013 Latest Caselaw 5359 ALL
Judgement Date : 3 September, 2013

Allahabad High Court
Uma Shankar Prasad vs Presiding Officer/ Addl. Labour ... on 3 September, 2013
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 46302 of 2013
 

 
Petitioner :- Uma Shankar Prasad
 
Respondent :- Presiding Officer/ Addl. Labour Commissioner And 2 Others
 
Counsel for Petitioner :- Rajnish Kumar Rai
 
Counsel for Respondent :- C.S.C.,Vivek Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

This petition has been filed beyond thirty days, hence there was latches in filing the  writ petition.

Learned counsel for the petitioner prays for and is allowed one week's time to file supplementary affidavit to explain the same.

List on 10.9.2013.

Order Date :- 3.9.2013

Rk

 

 

 
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