Union Of India And Others vs Saroj Kumar And Others
2013 Latest Caselaw 6668 ALL

Citation : 2013 Latest Caselaw 6668 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Union Of India And Others vs Saroj Kumar And Others on 28 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 50733 of 2012
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Saroj Kumar And Others
 
Counsel for Petitioner :- Ashok Singh,R.B.Singhal
 
Counsel for Respondent :- Ashish Srivastava,Birendra Singh,P.K. Shahi,U.N. Sharma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Counter and rejoinder affidavits have been exchanged between the parties.

List in week commencing 18.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

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