Madhukar Maurya vs State Of U.P. And Others
2013 Latest Caselaw 6661 ALL

Citation : 2013 Latest Caselaw 6661 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Madhukar Maurya vs State Of U.P. And Others on 28 October, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 32808 of 2012
 

 
Petitioner :- Madhukar Maurya
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Udayan Nandan,Shashi Nandan
 
Counsel for Respondent :- C.S.C.,Srikant,Sudist,V.K. Nagaich
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Mr. Sudist, learned counsel for the respondents.

List in the next cause list peremptorily.

Order Date :- 28.10.2013

Priyanka

Download the LatestLaws.com Mobile App