Lalit Mohan Lal Srivastava vs State Of U.P. And Others
2013 Latest Caselaw 6655 ALL

Citation : 2013 Latest Caselaw 6655 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Lalit Mohan Lal Srivastava vs State Of U.P. And Others on 28 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 47814 of 2012
 

 
Petitioner :- Lalit Mohan Lal Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Radha Kant Ojha,D.P. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Counter and rejoinder affidavits have been exchanged between the parties.

List in week commencing 18.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

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