Sunil Shukla vs State Of U.P.
2013 Latest Caselaw 6639 ALL

Citation : 2013 Latest Caselaw 6639 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Sunil Shukla vs State Of U.P. on 28 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15900 of 2013
 

 
Applicant :- Sunil Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Mohan Pandey,O.P. Katiyar,Ram Prakash Singh
 
Counsel for Opposite Party :- Govt.Advocate,Arvind Kumar Srivastava
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Show cause notice to the Investigating Officer as to why action be not taken against him for non-compliance of the order of the court with copy of the S.P. concerned.

Investigating Officer to appear in person by the next date fixed along with the statement in original of section 164 Cr.P.C. by prosecutrix failing which, S.P. shall appear in person.

List on 21st November, 2013.

Copy of this order be supplied to learned A.G.A. within 24 hours.

Order Date :- 28.10.2013

Monika

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