Citation : 2013 Latest Caselaw 6623 ALL
Judgement Date : 25 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 8462 of 2013 Petitioner :- Abdul Khalik Respondent :- State Of U.P. And Others Counsel for Petitioner :- R.S. Mishra Counsel for Respondent :- C.S.C.,Neeraj Dube Hon'ble Arun Tandon,J.
Hon'ble Anjani Kumar Mishra,J.
Passed over on the illness slip of Sri Neeraj Dube, counsel for the respondents.
List on 11 November, 2013 peremptorily, at the top of the cause list along with all connected matters.
Interim order to continue till then.
Order Date :- 25.10.2013
Priyanka
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