Vivek Kumar Singh vs State Of U.P.
2013 Latest Caselaw 6618 ALL

Citation : 2013 Latest Caselaw 6618 ALL
Judgement Date : 25 October, 2013

Allahabad High Court

Vivek Kumar Singh vs State Of U.P. on 25 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8329 of 2012
 

 
Applicant :- Vivek Kumar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Somendra Singh,Nirbhai Narain Pandey,Sudarshan Singh
 
Counsel for Opposite Party :- Government Advocate,A.C. Nigam
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List this matter in the next cause list for further hearing.

Order Date :- 25.10.2013

Monika

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