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Ajitabh Kumar Chaubey And 4 Ors. vs State Of U.P.& Another
2013 Latest Caselaw 6617 ALL

Citation : 2013 Latest Caselaw 6617 ALL
Judgement Date : 25 October, 2013

Allahabad High Court
Ajitabh Kumar Chaubey And 4 Ors. vs State Of U.P.& Another on 25 October, 2013
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 50508 of 2013
 

 
Petitioner :- Ajitabh Kumar Chaubey And 4 Ors.
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Subodh Chandra Srivastava,B.B.Rai
 
Counsel for Respondent :- C.S.C.,Vivek Prasad Mathur
 

 
Hon'ble Sudhir Agarwal,J.

    Disposed of.

    For details see my judgment of date passed on separate sheets ofl paper in Writ-A No.65848 of 2010, Shri Prakash Srivastava and others Vs. State of U.P. and another.

Order Date :- 25.10.2013

Akn

 

 

 
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