Citation : 2013 Latest Caselaw 6544 ALL
Judgement Date : 23 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 58099 of 2013 Petitioner :- Dr. Arjun Dubey And 49 Ors. Respondent :- State Of U.P.& 3 Ors. Counsel for Petitioner :- Durga Tiwari Counsel for Respondent :- C.S.C.,A.S.G.I.-8060/2013 Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
Put up on 28.10.2013 along with Writ Petition No. 49570 of 2013.
Order Date :- 23.10.2013
OP
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