C/M Madarsa Arbia Darool Kuran And ... vs State Of U.P. & Others
2013 Latest Caselaw 6510 ALL

Citation : 2013 Latest Caselaw 6510 ALL
Judgement Date : 21 October, 2013

Allahabad High Court

C/M Madarsa Arbia Darool Kuran And ... vs State Of U.P. & Others on 21 October, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 53629 of 2012
 

 
Petitioner :- C/M Madarsa Arbia Darool Kuran And Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- G.K. Singh,Anshu Chaudhary
 
Counsel for Respondent :- C. S. C.,Gautam Baghel,R.K. Ojha
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the respondents have not appeared.

List this petition in the next cause list.

Order Date :- 21.10.2013

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