Asif vs State Of U.P.
2013 Latest Caselaw 6506 ALL

Citation : 2013 Latest Caselaw 6506 ALL
Judgement Date : 21 October, 2013

Allahabad High Court

Asif vs State Of U.P. on 21 October, 2013

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 398 of 2013
 

 
Appellant :- Asif
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.B. Mathur
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the appellant, list this case on 11.11.2013.

Order Date :- 21.10.2013

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