Amit Sharma vs State Of U.P.
2013 Latest Caselaw 6420 ALL

Citation : 2013 Latest Caselaw 6420 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Amit Sharma vs State Of U.P. on 10 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24780 of 2012
 

 
Applicant :- Amit Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.N.Singh,Mukhtar Alam,Pankaj Dubey
 
Counsel for Opposite Party :- Govt.Advocate,Devendra Saini
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned A.G.A. prays for and is granted one week time to file counter affidavit.

Let counter affidavit be filed within one week.

Counter and rejoinder affidavit be exchanged in the meanwhile.

List this matter in the next cause list.

Order Date :- 10.10.2013

Monika

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