Ram Prasad vs State Of U.P. Thru Secy. And 5 ...
2013 Latest Caselaw 6359 ALL

Citation : 2013 Latest Caselaw 6359 ALL
Judgement Date : 7 October, 2013

Allahabad High Court

Ram Prasad vs State Of U.P. Thru Secy. And 5 ... on 7 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55780 of 2013
 

 
Petitioner :- Ram Prasad
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Shamimul Hasnain,Sharda Babu
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 4, the case is directed to be put up as fresh on 22nd October, 2013 so as to enable him to obtain instructions in the matter.

Order Date :- 7.10.2013

Priyanka

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