Sipahi Lal vs State Of U.P. And Others
2013 Latest Caselaw 6292 ALL

Citation : 2013 Latest Caselaw 6292 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Sipahi Lal vs State Of U.P. And Others on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 9772 of 2005
 

 
Petitioner :- Sipahi Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.K. Tripathi
 
Counsel for Respondent :- C.S.C.,A.K.Saxena,Q.H. Siddiqui
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri A.K. Saxena, learned counsel for the respondents.

List in the next cause list.

Order Date :- 4.10.2013

Priyanka

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