Smt. Kalpana Dwivedi And Another vs State Of U.P. And Others
2013 Latest Caselaw 6287 ALL

Citation : 2013 Latest Caselaw 6287 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Smt. Kalpana Dwivedi And Another vs State Of U.P. And Others on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 71056 of 2005
 

 
Petitioner :- Smt. Kalpana Dwivedi And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sunil Kumar Srivastava,Ashok Khare,Dilip Singh,Smt. Usha Srivastava,Vinod Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,K.C.Sinha,S.S. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on a prayer made on behalf of the learned counsel for the petitioner.

Order Date :- 4.10.2013

Priyanka

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