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Siddheshwar Nath Ojha vs State Of U.P. And Others
2013 Latest Caselaw 6263 ALL

Citation : 2013 Latest Caselaw 6263 ALL
Judgement Date : 3 October, 2013

Allahabad High Court
Siddheshwar Nath Ojha vs State Of U.P. And Others on 3 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 61974 of 2012
 

 
Petitioner :- Siddheshwar Nath Ojha
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Diwakar Mishra
 
Counsel for Respondent :- C.S.C.,A.K.Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the parties may examine issues involved in the petition and make their submissions, fortified with the case laws.

List in the next cause list.

Order Date :- 3.10.2013

Priyanka

 

 

 
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