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Satya Narain Singh vs The Union Of India And Others
2013 Latest Caselaw 6249 ALL

Citation : 2013 Latest Caselaw 6249 ALL
Judgement Date : 3 October, 2013

Allahabad High Court
Satya Narain Singh vs The Union Of India And Others on 3 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 32070 of 2003
 

 
Petitioner :- Satya Narain Singh
 
Respondent :- The Union Of India And Others
 
Counsel for Petitioner :- S.N. Singh,A.K. Tiwari,Harbansh Singh,V.C.Mishra,Vivek Mishra
 
Counsel for Respondent :- C.S.C.,B.N. Singh,Bal Mukund,K.R.Sirohi,Ssc 2003/1774
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner states that rejoinder affidavit is under preparation and requested that the case may be passed over.

The case is passed over. List in the next cause list.

Order Date :- 3.10.2013

OP

 

 

 
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