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Rakesh Srivastava "Nyayik" vs State Of U.P. And Others
2013 Latest Caselaw 7195 ALL

Citation : 2013 Latest Caselaw 7195 ALL
Judgement Date : 28 November, 2013

Allahabad High Court
Rakesh Srivastava "Nyayik" vs State Of U.P. And Others on 28 November, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14096 of 2011
 

 
Applicant :- Rakesh Srivastava "Nyayik"
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Ashish Kumar Gupta,S.K.Srivastava,Saiful Islam Siddiqui,Tahira Kazmi
 
Counsel for Opposite Party :- Govt. Advocate,Sharad Kumar Srivastava
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised  list.

Learned counsel for the applicant is present.

List again in the next cause list.

Order Date :- 28.11.2013

Monika

 

 

 
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