Sandeep Kumar Maurya vs State Of U.P.
2013 Latest Caselaw 7159 ALL

Citation : 2013 Latest Caselaw 7159 ALL
Judgement Date : 27 November, 2013

Allahabad High Court

Sandeep Kumar Maurya vs State Of U.P. on 27 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12868 of 2011
 

 
Applicant :- Sandeep Kumar Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shyam Shankar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this bail application.

List in ordinary course.

Order Date :- 27.11.2013

Monika

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