Ashok Kumar vs The State Of U.P. And 3 Others
2013 Latest Caselaw 7115 ALL

Citation : 2013 Latest Caselaw 7115 ALL
Judgement Date : 25 November, 2013

Allahabad High Court

Ashok Kumar vs The State Of U.P. And 3 Others on 25 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 64151 of 2013
 

 
Petitioner :- Ashok Kumar
 
Respondent :- The State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vinay Khare
 
Counsel for Respondent :- C.S.C.,Dharmendra Shukla
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Connect with Writ Petition No. 53710 of 2013.

In the meantime, the respondent may obtain instructions in the matter.

Order Date :- 25.11.2013

Priyanka

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