Devendra Singh vs State Of U.P. And Others
2013 Latest Caselaw 7063 ALL

Citation : 2013 Latest Caselaw 7063 ALL
Judgement Date : 21 November, 2013

Allahabad High Court

Devendra Singh vs State Of U.P. And Others on 21 November, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 24984 of 2004
 

 
Petitioner :- Devendra Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sanjay Kumar Rai,Ashok Kumar,K.P.Singh,Shiv Nath Singh,Smt Manju R.Chauhan,V.K.Gupta
 
Counsel for Respondent :- C.S.C.,N. Mishra,N. Singh,N.Sinha,R.G. Tripathi,R.N.Singh,Shiv Nath Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, list in the next cause list.

Order Date :- 21.11.2013

Priyanka

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