Sarita Sharma vs State Of U.P.
2013 Latest Caselaw 6934 ALL

Citation : 2013 Latest Caselaw 6934 ALL
Judgement Date : 8 November, 2013

Allahabad High Court

Sarita Sharma vs State Of U.P. on 8 November, 2013

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 40093 of 2013
 

 
Applicant :- Sarita Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Mishra,A.N. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed by learned counsel for the applicant, present application is dismissed as not pressed.

Order Date :- 8.11.2013

faraz

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