Bhola Prasad Gautam vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 6869 ALL

Citation : 2013 Latest Caselaw 6869 ALL
Judgement Date : 6 November, 2013

Allahabad High Court

Bhola Prasad Gautam vs State Of U.P.& 3 Ors. on 6 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 58758 of 2013
 

 
Petitioner :- Bhola Prasad Gautam
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Gyanendra Prakash Srivast
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri Y.K. Yadav, learned Standing Counsel, put up on Monday (11.11.2013) as fresh.

Till the next date of listing, interim order shall continue.

Order Date :- 6.11.2013

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