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Abhay Nandan Rai vs Director Of Consolidation And 3 ...
2013 Latest Caselaw 2596 ALL

Citation : 2013 Latest Caselaw 2596 ALL
Judgement Date : 22 May, 2013

Allahabad High Court
Abhay Nandan Rai vs Director Of Consolidation And 3 ... on 22 May, 2013
Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 536 of 2013
 

 
Appellant :- Abhay Nandan Rai
 
Respondent :- Director Of Consolidation And 3 Ors.
 
Counsel for Appellant :- D.S.P. Singh,Sushma Devi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

Nobody appears for the appellant even in the revised list.

List the matter in the cause list.

Order Date :- 22.5.2013

SK

 

 

 
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