Kalwati Singh vs State Of U.P. Through Prin. Secy. ...
2013 Latest Caselaw 2506 ALL

Citation : 2013 Latest Caselaw 2506 ALL
Judgement Date : 21 May, 2013

Allahabad High Court

Kalwati Singh vs State Of U.P. Through Prin. Secy. ... on 21 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2920 of 2013
 

 
Petitioner :- Kalwati Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L
 
Petitioner Counsel :- Mayankar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List in the second week of July 2013.

Order Date :- 21.5.2013

A.Nigam

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