Ram Chander Chowdhary vs Union Of India Thru. ...
2013 Latest Caselaw 2355 ALL

Citation : 2013 Latest Caselaw 2355 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Ram Chander Chowdhary vs Union Of India Thru. ... on 17 May, 2013

Bench: Uma Nath Singh, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 12727 of 2011
 

 
Petitioner :- Ram Chander Chowdhary
 
Respondent :- Union Of India Thru. Secy.,Ministry Of Petroleum & Natural G
 
Petitioner Counsel :- Amrendra Singh,Anoop Kumar
 
Respondent Counsel :- C.S.C.,A.S.G.,Manish Jauhari
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Mahendra Dayal,J.

Order(Oral)

List on 21.5.2013.

Order Date :- 17.5.2013

R.P/

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